S. M. MODAK,NATIONAL LOK ADALAT

221 recorded High Court judgment(s) · 2021–2024

Courts

Disposal nature

Recent judgments

• KOTAK MAHINDRA BANK LIMITED v. DATTATRAY MALKU KORE — Bombay High Court (2024-03-03)
• KOTAK MAHINDRA BANK LIMITED v. ISHRA JAVED MOMIN — Bombay High Court (2024-03-03)
• KOTAK MAHINDRA BANK LTD. v. VISHNU V — Bombay High Court (2024-03-03)
• KOTAK MAHINDRA BANK LIMITED v. SANDEEP BANDU PAYMAL — Bombay High Court (2024-03-03)
• KOTAK MAHINDRA BANK LTD v. ASIF KHAN — Bombay High Court (2024-03-03)
• KOTAK MAHINDRA BANK LTD v. SUBHASH RAMU DONGRE — Bombay High Court (2024-03-03)
• KOTAK MAHINDRA BANK LIMITED v. RAHILA MEHTAB MOH QURESHI — Bombay High Court (2024-03-03)
• SHRIRAM CITY UNION FINANCE LTD. v. SUNIL RAMDHAR YADAV — Bombay High Court (2024-03-03)
• KOTAK MAHINDRA BANK LIMITED v. PRASHANT NIVRUTI KAMBLE — Bombay High Court (2024-03-03)
• KOTAK MAHINDRA BANK LTD. v. MAYUR GADA — Bombay High Court (2024-03-03)