S. M. MODAK
2,232 recorded High Court judgment(s) · 2018–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2232 |
Disposal nature
| Disposed Off | 1049 |
| Allowed | 467 |
| Dismissed | 186 |
| Allowed To be withdrawn | 135 |
| WITHDRAWN | 101 |
| Granted | 65 |
| DISPOSED OFF | 56 |
| Rejected | 53 |
Recent judgments
- GAUTAM VIJAY SAVADATTI v. ANKUSH RAMESH DESHPANDE AND ANR — Bombay High Court (2025-08-14)
- VIKRANT DASHRATH MANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-04)
- M/S. MANTRI METALICS PVT. LTD. THROUGH M.D. PURUSHOTTAM K MANTRI AND ANR. v. EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR. — Bombay High Court (2025-07-31)
- M/S. MANTRI METALICS PVT. LTD. THROUGH M.D. PURUSHOTTAM K MANTRI AND ANR. v. EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR. — Bombay High Court (2025-07-31)
- M/S. MANTRI METALICS PVT. LTD. THROUGH M.D. PURUSHOTTAM K MANTRI AND ANR. v. EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR. — Bombay High Court (2025-07-31)
- M/S. MANTRI METALICS PVT. LTD. THROUGH M.D. PURUSHOTTAM K MANTRI AND ANR. v. EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR. — Bombay High Court (2025-07-31)
- M/S. MANTRI METALICS PVT. LTD. THROUGH M.D. PURUSHOTTAM K MANTRI AND ANR. v. EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR. — Bombay High Court (2025-07-31)
- M/S. MANTRI METALICS PVT. LTD. THROUGH M.D. PURUSHOTTAM K MANTRI AND ANR. v. EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR. — Bombay High Court (2025-07-31)
- M/S. MANTRI METALICS PVT. LTD. THROUGH M.D. PURUSHOTTAM K MANTRI AND ANR. v. EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR. — Bombay High Court (2025-07-31)
- M/S. MANTRI METALICS PVT. LTD. THROUGH M.D. PURUSHOTTAM K MANTRI AND ANR. v. EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR. — Bombay High Court (2025-07-31)
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