LexS.M. MODAK
1,167 recorded High Court judgment(s) · 2014–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1167 |
Disposal nature
| C.A. Disposed off | 484 |
| ALLOWED | 210 |
| DISMISSED | 164 |
| DELAY CONDONATED/REJECTED. | 95 |
| DISPOSED OFF | 93 |
| Disposed-Off | 52 |
| PARTLY ALLOWED | 20 |
| DISPOSED OFF AS A WITHDRAWN | 13 |
Recent judgments
- GIRISH S/O RAMSHANKAR UPADHYAY AND ANOTHER v. SHARAD S/O RAMSHANKAR UPADHYAY AND OTHERS — Bombay High Court (2025-02-14)
- RELIANCE GENERAL INSURANCE CO. LTD., AKOLA THR. EXECUTIVE LEGAL, NAGPUR v. FARIN BI WD/O MAZHAR KHAN AND OTHERS — Bombay High Court (2022-06-17)
- V. I. D. C. THROUGH ITS EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION NO. 2 AKOLA v. DINKAR AMBADAS KUDALE AND ANOTHER — Bombay High Court (2022-06-17)
- MADHUKAR S/O MANOHAR KANNAWAR v. THE STATE OF MAHARASHTRA THR. THE COLLECTOR, YAVATMAL AND OTHERS — Bombay High Court (2022-06-17)
- RELIANCE GENERAL INSURANCE CO. LTD., AKOLA THR. EXECUTIVE LEGAL, NAGPUR v. FARIN BI WD/O MAZHAR KHAN AND OTHERS — Bombay High Court (2022-06-17)
- RELIANCE GENERAL INSURANCE CO. LTD., AKOLA THR. EXECUTIVE LEGAL, NAGPUR v. FARIN BI WD/O MAZHAR KHAN AND OTHERS — Bombay High Court (2022-06-17)
- NATIONAL INSURANCE COMPANY LTD. AMRAVATI THROUGH ITS DIVISIONAL MANAGER v. SMT. NANDA NAGESHRAO BIJWE AND OTHERS — Bombay High Court (2022-06-17)
- VIJAY S/O NARAYANRAO MATE v. STATE OF MAHARASHTRA, THROUGH THE COLLECTOR, AKOLA AND 2 OTHERS — Bombay High Court (2022-06-17)
- M/S ASIAN COTTON MILLS PRIVATE LIMITED, NAGPUR (IN LIQUIDATION) v. NONE — Bombay High Court (2022-06-16)
- MRS. VAIDEHI SWAPNIL MAHULKAR v. MR. SWAPNIL RAMESHRAO MAHULKAR — Bombay High Court (2022-06-16)