LexS. M. GAVHANE
187 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 187 |
Disposal nature
| Disposed off/Dismissed for default | 75 |
| Admitted/Allowed/Granted/Rule Absolute | 66 |
| DISMISSED | 14 |
| APPEAL ALLOWED/REVERSED | 11 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 5 |
| Withdrawn | 4 |
| DISPOSED OFF | 3 |
| Dismissed/Rule Discharged | 3 |
Recent judgments
- ARJUN DASHRAT BHADE v. KALABAI KASHINATH KOTHIMBIRE AND OTHERS — Bombay High Court (2020-05-29)
- DINKAR RAJANNA VANGGA AND ANOTHER v. NARSAMMABAI RAJANNA VANGGA AND OTHERS — Bombay High Court (2020-03-04)
- BASWARAJ MADOLAPPA BAROLE v. MADEVI VIRBHADRAPPA BAROLE (DIED) LRS RAJKUMAR AND OTHERS — Bombay High Court (2020-03-04)
- SHALIK RAMBHAU GAIKWAD v. SUMANBAI BHASKAR GAIKWAD AND ANR — Bombay High Court (2020-02-26)
- DADARAO LIMBAJI PATIL DIED LRS GOVINDRAO DADARAO PATIL v. BABU PANDURANG SHELKE and ANOTHER. — Bombay High Court (2020-02-21)
- ANYSAYABAI SHIRRAM HIWALE v. JIJARAO GULABRAO JAGTAP — Bombay High Court (2020-02-21)
- THE NEW INDIA ASSURANCE COMPANY LTD AURANGABAD v. SUMANBAI SUBHASH JADHAV AND ORS — Bombay High Court (2020-02-20)
- MANISHA SUDHAKAR GAIKWAD AND ORS v. BALAJI MADHUKAR SHIRURE AND ANR — Bombay High Court (2020-02-12)
- BABAN DHONDIBA SHINDE v. THE DIV. MANAGER, M.S.R.T.C., AHMEDNAGAR. — Bombay High Court (2020-02-12)
- SHOYAB CHIRAG SHAIKH v. JAMIR BILAL SHAIKH AND ANR — Bombay High Court (2020-02-12)