S. KUMAR,. . RAVI RANJAN

271 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• SUSHIL KUMAR PANDEY @ BUTAN PANDEY @ SUSHIL PANDEY and ANR. v. THE STATE OF BIHAR — Patna High Court (2018-11-06)
• Niraj Kumar @ Sonu v. Smt. Namita Sinha — Patna High Court (2018-11-06)
• Naresh Sahani v. The State Of Bihar Through The Chief Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2018-10-10)
• Pravin Kumar v. Nalinibala — Patna High Court (2018-10-03)
• Rajiv Ranjan v. Anita Kumari Yadav — Patna High Court (2018-09-26)
• Mangal Bharti and Anr v. The State Of Bihar — Patna High Court (2018-09-26)
• Magadh University, Bodhgaya, Through Its Registrar and Ors v. R. P. Sharma, Institute Of Technology Through Its Registrar, Brajesh Kumar Chaudhary and Anr — Patna High Court (2018-09-05)
• Narayan Jha v. Uco Bank Through Chairman And Managing Director and Ors — Patna High Court (2018-09-05)
• Ashish Sharma Baraika @ Ashish Sharma v. Sumita Sharma — Patna High Court (2018-09-05)
• Basuki Devi v. Abhijit Kumar @ Pankaj — Patna High Court (2018-08-31)