LexS. KUMAR
12,087 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 12087 |
Disposal nature
| DISPOSED | 10424 |
| WITHDRAWN | 1039 |
| DISMISSED | 395 |
| D.F.D. FOR NON APPEARANCE | 109 |
| ALLOWED | 107 |
| (unspecified) | 4 |
| REJECTED | 3 |
| ABATED | 3 |
Recent judgments
- Ramesh Kumar v. The State of Bihar — Patna High Court (2022-10-21)
- Bihar Local Bodies Employees Federation, v. The State of Bihar — Patna High Court (2022-10-21)
- Chandanee Kumari v. The State of Bihar — Patna High Court (2022-10-21)
- Patna Nagar Nigam Staff Union v. The Union of India — Patna High Court (2022-10-21)
- Dr. Ashish Kumar Sinha v. The Union of India — Patna High Court (2022-10-21)
- M/s Civmill Industries Pvt. Ltd. v. The Bihar Industrial Area Development Authority — Patna High Court (2022-10-21)
- Awadh Kishor Choudhary v. The Collector - cum- District Magistrate, — Patna High Court (2022-10-21)
- Binod Kumar Yadav v. The State of Bihar — Patna High Court (2022-10-21)
- Bihar Local Bodies Employee Federation v. The State of Bihar — Patna High Court (2022-10-21)
- The State of Bihar v. Narayan Singh — Patna High Court (2022-10-19)