LexS. KUMAR
11,238 recorded High Court judgment(s) · 2012–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 11238 |
Disposal nature
| BAIL GRANTED | 8362 |
| DISPOSED | 825 |
| DISMISSED | 727 |
| ALLOWED | 392 |
| WITHDRAWN | 359 |
| REJECTED | 241 |
| BAIL REJECTED | 156 |
| D.F.D. FOR NON APPEARANCE | 74 |
Recent judgments
- AKHILESH SAW @ AKHILESH PRASAD SAW v. The State of Bihar — Patna High Court (2022-09-21)
- NARENDRA PANDEY @ BAL RAM PANDEY AND OTHER v. THE STATE OF BIHAR — Patna High Court (2022-09-21)
- HIRALAL RANA v. The State of Bihar — Patna High Court (2022-09-05)
- NARESH YADAV @ MUNNA @ NARESH KUMAR YADAV v. The State of Bihar — Patna High Court (2022-09-05)
- PALTAN SAH v. The State of Bihar — Patna High Court (2022-08-31)
- SATAN SHARMA v. The State of Bihar — Patna High Court (2022-08-31)
- SANTOSH RAI @ SANTOSH RAY v. the Union of India through Narcotic Control Bureau, Bihar. — Patna High Court (2022-08-31)
- KAMLESH SINGH v. The State of Bihar — Patna High Court (2022-08-31)
- BIRENDRA YADAV v. The State of Bihar — Patna High Court (2022-08-31)
- AMRENDRA KUMAR YADAV v. The State of Bihar through C.B.I. Acu- V, Ac-II, New Delhi. — Patna High Court (2022-08-17)