LexS. KUMAR
72 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 72 |
Disposal nature
| DISPOSED | 54 |
| DISMISSED | 13 |
| WITHDRAWN | 4 |
| ALLOWED | 1 |
Recent judgments
- Manoj Kumar Singh v. The State Of Bihar and Anr — Patna High Court (2018-06-27)
- Brajesh Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2018-05-16)
- Pukar Yadav v. The State Of Bihar and Ors — Patna High Court (2018-03-26)
- In The Matter Of News Report Published In Hindi Daily Relating To Destruction Of Judges Residence, v. The State Of Bihar and Ors — Patna High Court (2018-03-26)
- Omkar Prasad @ Omkar Prasad Gupta v. The State Of Bihar and Ors — Patna High Court (2018-03-26)
- Sudhan Sahani v. The State Of Bihar and Ors — Patna High Court (2018-03-26)
- Virendra Prasad v. The State Of Bihar and Ors — Patna High Court (2018-03-26)
- Manoj Kumar v. The State Of Bihar and Ors — Patna High Court (2018-03-26)
- The State Of Bihar and Ors v. Pramod Kumar Singh — Patna High Court (2018-03-26)
- Surya Nath Ray and Anr v. The State Of Bihar and Ors — Patna High Court (2018-03-26)