S. KHEHAR,. UMA NATH SINGH

22 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• (O&M)FOODCORPN.OFINDIA v. STATE OF PB. — Punjab & Haryana High Court (2009-06-22)
• M/S J.S. CONSTRUCTION v. P.G.I.M.E.R. CHANDIGARH AND ORS. — Punjab & Haryana High Court (2009-06-22)
• STATE BANK OF INDIA AND ANR. v. RAJESH BABBAR — Punjab & Haryana High Court (2009-06-22)
• KEWAL KRISHAN AND ANR. v. FOOD CORP. OF INDIA — Punjab & Haryana High Court (2009-05-20)
• SHRI BALAJI TRANSPORT COMPANY v. F.C.I AND ORS. — Punjab & Haryana High Court (2009-05-04)
• DARSHAN SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-04-30)
• RAM AVTAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-04-28)
• FCI v. M/S AGGARWAL FOOD PRODUCTS — Punjab & Haryana High Court (2009-04-27)
• KAMAL KUMAR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-04-27)
• UNION OF INDIA AND ORS. v. SOHAN LAL — Punjab & Haryana High Court (2009-04-24)