S. KHEHAR,. SHAM SUNDER

34 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• PATRAM v. GRAM PANCHAYAT KATWAR AND OTHERS — Punjab & Haryana High Court (2008-07-03)
• JAL SINGH AND ORS. v. COMMISSIONER AMBALA DIV. AMBALA AND ORS. — Punjab & Haryana High Court (2008-07-02)
• C.I.T.C.O. AND ANR. v. RAM MURTI SHARMA — Punjab & Haryana High Court (2008-03-18)
• GOPI AND OTHERS v. STATE OF HARYANA — Punjab & Haryana High Court (2008-01-07)
• NAVJEET KUMAR v. PB.STATE — Punjab & Haryana High Court (2008-01-07)
• MOHINDER SINGH v. STATE OF HY. — Punjab & Haryana High Court (2008-01-07)
• MANGAT RAM v. HY.STATE. — Punjab & Haryana High Court (2008-01-07)
• RANBIR @ FAUJI v. STATE OF HRY. — Punjab & Haryana High Court (2008-01-07)
• SUMITRA v. STATE OF HARYANA — Punjab & Haryana High Court (2008-01-07)
• PARTAP v. STATE OF HARYANA — Punjab & Haryana High Court (2008-01-07)