S. KHEHAR,. S.D.ANAND

334 recorded High Court judgment(s) · 2006–2019

Courts

Disposal nature

Recent judgments

• GOPAL CHAND v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2019-08-17)
• DY COMMISSIONER CENTRAL EXCISE & ANR v. MOHINDER SINGH — Punjab & Haryana High Court (2017-09-26)
• JANAK RAJ CHAUHAN v. BASANT KAUR & ORS. — Punjab & Haryana High Court (2015-02-09)
• (O&M) LEKH RAJ JOSHI v. PUSHPA DEVI AND OR — Punjab & Haryana High Court (2013-07-15)
• MIHAN SINGH v. ROSHNI DEVI AND ORS. — Punjab & Haryana High Court (2012-09-20)
• CENTUM FINANCE LTD. v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2012-07-06)
• GURBHEJ SINGH v. STATE OFPB.ETC. — Punjab & Haryana High Court (2009-10-07)
• AMRIK SINGH & ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2009-10-07)
• AMRIK SINGH & ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2009-10-07)
• TEJ KAUR AND ORS. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2009-10-07)