S. KHEHAR,. NIRMALJIT KAUR

50 recorded High Court judgment(s) · 2008–2011

Courts

Disposal nature

Recent judgments

• BHAG RAM AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-03-29)
• RAVINDER KUMAR TAYAL v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2009-10-05)
• SHRI MAHAKALESHWAR MANDIR, SAKETRI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-08-13)
• GIAN SINGH v. FINANCIAL COMMISSIONER AND ORS. — Punjab & Haryana High Court (2009-01-07)
• AMARJIT SINGH v. COMMISSIONER JALANDHAR AND ORS. — Punjab & Haryana High Court (2008-12-24)
• DALIP SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2008-12-24)
• TARA SINGH v. PUDA & ORS. — Punjab & Haryana High Court (2008-12-24)
• GURNAM SINGH v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2008-12-23)
• GURBACHAN SINGH v. UNION OF INDIA — Punjab & Haryana High Court (2008-12-23)
• RAM BHAJ v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2008-12-23)