S. KHEHAR,. NAWAB SINGH

37 recorded High Court judgment(s) · 2005–2009

Courts

Disposal nature

Recent judgments

• SUBHASH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-08-06)
• C I T v. M/S SIKH EDUCATIONAL SOC. — Punjab & Haryana High Court (2009-03-16)
• CIT, HISAR v. MARKET COMMITTEE, NARNAUND — Punjab & Haryana High Court (2009-03-06)
• COMMISSIONER OF INCOME TAX v. JAGDISH RAJ CHAUHAN — Punjab & Haryana High Court (2009-03-05)
• COMMISSIONER OF INCOME TAX v. M/S PORRITTS & SPENCER — Punjab & Haryana High Court (2009-03-05)
• COMMISSIONER OF INCOME TAX v. JAGDISH RAJ CHAUHAN — Punjab & Haryana High Court (2009-03-05)
• CIT CHANDIGARH v. M/S STAR RESORTS P LTD.MOHALI — Punjab & Haryana High Court (2009-03-04)
• ROHIT SHARMA & ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2009-03-03)
• C I T v. SUNIL KUMAR GOEL — Punjab & Haryana High Court (2009-03-03)
• JASWANT SINGH AND ORS. v. FOOD CORPORATION OF INDIA — Punjab & Haryana High Court (2009-03-03)