S. KHEHAR,. L.N. MITTAL

35 recorded High Court judgment(s) · 2005–2016

Courts

Disposal nature

Recent judgments

• UHBVN & ANR. v. NARINDER NATH AHUJA — Punjab & Haryana High Court (2016-12-09)
• MONIKA GOEL v. STATE OF PB. ETC. — Punjab & Haryana High Court (2007-05-29)
• ARASHDEEP SINGH v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-05-29)
• GURJOT SINGH AND ORS. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-05-29)
• MOHAN SINGH v. STATE OF PB. AND ANR. — Punjab & Haryana High Court (2007-05-29)
• PUNITA v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2007-05-22)
• SOM NATH v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2007-05-22)
• HANS RAJ v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-05-22)
• ANEK CHAND v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2007-05-21)
• JAGMOHAN SHARMA v. NATIONAL INSUR. CO. LTD. ;AND ORS. — Punjab & Haryana High Court (2007-05-21)