S. KHEHAR

22 recorded High Court judgment(s) · 2007–2009

Courts

Disposal nature

Recent judgments

• M/S JAISWAL STEEL ENTERPRISES LTD v. BSNL AND ANR — Punjab & Haryana High Court (2009-07-31)
• CHANDI CONTRACTORS v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2009-07-31)
• PARAMOUNT CHEMI-EQUIP PVT. LTD. v. M/S PUNJAB ALKALIES & CHEMICALS LTD ETC — Punjab & Haryana High Court (2009-05-01)
• HARPREET SINGH v. M/S INTERNATIONAL CARS AND MOTORS AND ANR. — Punjab & Haryana High Court (2009-04-24)
• M/S PRECTO ENGINEERS v. P.S.E.B. — Punjab & Haryana High Court (2009-03-27)
• M/S WELWAYS ENGINEERS v. PB HEALTH SYSTEM CORP AND ORS — Punjab & Haryana High Court (2009-03-06)
• M/S HARI RAM PIARA LAL v. H.P. CORP. LTD. AND ORS — Punjab & Haryana High Court (2009-03-06)
• M/S VJAY H.P. FILLING CENTRE v. HINDUSTAN PETROLEUM CORPORATION LTD. & ORS. — Punjab & Haryana High Court (2009-02-06)
• THE BAHIN COOP. L & C SOCIETY LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-01-30)
• RAVINDER PAUL SINGH v. ESSAR OIL LTD — Punjab & Haryana High Court (2009-01-30)