LexS.KANNAMMAL
964 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 964 |
Disposal nature
| DISMISSED | 213 |
| GRANTED | 145 |
| PARTLY ALLOWED | 138 |
| ALLOWED | 112 |
| ORDERED | 100 |
| WITHDRAWN DISMISSED | 53 |
| DISMISSED AS INFRUCTUOUS | 53 |
| DELAY CONDONED | 39 |
Recent judgments
- SAFIA, v. MOHANKUMAR, — Madras High Court (2022-07-19)
- J.VASANTHA KUMAR v. N.GOPALAN — Madras High Court (2022-07-19)
- SARANGAN v. THE SPECIAL TAHSILDHAR (LA), — Madras High Court (2022-07-19)
- M.VANITHA @ AMMU v. G.PREMKUMAR — Madras High Court (2022-07-19)
- MRS.BADUGU LURDU MATHA v. MR.BADUGU SANDEEP KUMAR — Madras High Court (2022-07-18)
- M/S.G.KALPANA v. D.KUMAR, — Madras High Court (2022-07-18)
- SENTHIL v. RAJAMANI — Madras High Court (2022-07-18)
- PONNI v. ELAVARASI — Madras High Court (2022-07-18)
- I.S.KUMAR deceased v. K.PANNER — Madras High Court (2022-07-15)
- VARSHA v. B.MURUGAVEL — Madras High Court (2022-07-15)