LexS.K. SHAH,N. A. BRITTO
67 recorded High Court judgment(s) · 2007–2007
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 67 |
Disposal nature
| Disposed of | 32 |
| Dismissed | 13 |
| Allowed | 11 |
| Withdrawn | 6 |
| Infructuos | 1 |
| Dismissed for default | 1 |
| Succeeds | 1 |
| Delay condoned | 1 |
Recent judgments
- SHRI ASHOK MENON, PANAJI-GOA. v. THE DIRECTOR OF FIRE AND EMERGENCY SERVICES and 3 OR — Bombay High Court (2007-02-27)
- SHRAMIK SUDHARAK SHIKSHAN SAUNSTHA REPRESENTED BY CHAIRMAN MR. CAJETAN PEREIRA AND ANR v. THE DIRECTOR, DIRECTORATE OF EDUCATION — Bombay High Court (2007-02-27)
- SMT. JANI HARISCHANDRA NAIK KHANDEPARKAR AND 5 ORS., v. MR. RAJARAM ANANT AMONKAR AND 15 ORS., — Bombay High Court (2007-02-26)
- THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 10 ORS. v. GOA UNIVERSITY TEACHERS ASSOCIATION (GUTA) THROUGH ITS CHAIRMAN MR. BUGUI D. DESSAI AND 12 ORS — Bombay High Court (2007-02-26)
- MR. SHYAMSUNDAR P. KAREKAR, MAPUSA GOA. v. THE CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2007-02-26)
- SHRI SANDIP NAIK AND 2 ORS., v. GOA BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION THROUGH ITS SECRETARY AND ANR., — Bombay High Court (2007-02-20)
- SHRI. SUBODH S. SAWANT v. THE STATE OF GOA THROUGH THE CHIEF SECRETARY OF GOA AND 9 ORS. — Bombay High Court (2007-02-20)
- SMT. MEENA D. SHIRODKAR AND ANR., v. GOA BOARD OF SEC. AND HIGHER SEC. EDUCATION,THROUGH ITS SECRETARY AND ANR. — Bombay High Court (2007-02-20)
- SMT. SANDHYA U. KANEKAR AND 2 ORS., v. GOA BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION, THROUGH ITS SECRETARY AND ANR., — Bombay High Court (2007-02-20)
- SMT. RAJESHVARI MAYENKAR AND 2 ORS., v. GOA BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION, THROUGH ITS SECRETARY AND ANR. — Bombay High Court (2007-02-20)