S.K. SHAH

1,262 recorded High Court judgment(s) · 1994–2007

Courts

Disposal nature

Recent judgments

• HINDUSTAN ALLOYS MFG.CO. LTD v. M/S STANDARD METAL REFINERY — Bombay High Court (2007-09-03)
• M/S NEELKANTH MANSIONS LTD v. MR V. VISHWANATH — Bombay High Court (2007-07-12)
• 1. BHARAT APARTMENT CO-OP. HOUSING SOCIETY LTD. AND ANR. v. 1. BHARATHAMURTHY JAGANNATHAN AND ORS. — Bombay High Court (2007-05-04)
• SOCIETY OF ST.FRANCIS XAVIER PILLAR,BOMBAY. v. VICTOR FRANCIS SALDANHA. — Bombay High Court (2007-05-03)
• NARENDRAPRASAD MAGDHUM JAISWAL AND ANR. v. THE STATE OF MAHARASHTRA AND 5 ORS. — Bombay High Court (2007-05-03)
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. SHRI. HARISHCHANDRA GANPATI KAMBLE — Bombay High Court (2007-04-30)
• CHANDER SUDAM BANDA v. THE STATE OF MAHA. and ORS,. — Bombay High Court (2007-04-30)
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. SHRI. HARISHCHANDRA GANPATI KAMBLE — Bombay High Court (2007-04-30)
• MADANLAL HARIRAM VIG v. PARAS SHAH BIKARI AND ANR. — Bombay High Court (2007-04-19)
• SMT. MANGALA BHASKAR DIXIT v. M/S. MATOSHREE REALTORA PVT. LTD. AND ORS. — Bombay High Court (2007-04-19)