S.K.SAHOO,. SIBO SANKAR MISHRA

547 recorded High Court judgment(s) · 2023–2025

Courts

Orissa High Court

547

Disposed Off	388
Dismissed	87
Withdrawn	38
Allowed	13
Dropped	9
Dismissed For Default/Non-Prosecution	9
Partly Allowed	1
Abated	1

M/S VYASDEV ENTERPRISES, SUNDARGARH v. STATE BANK OF INDIA, SAMBALPUR — Orissa High Court (2025-12-24)
NABIN KUMAR DAS v. AUTHORIZED OFFICER, ICICI BANK LIMITED., KOLKATA — Orissa High Court (2025-12-24)
ANIL KUMAR AGARWAL v. UNION BANK OF INDIA, BARBIL MAIN BRANCH, KEONJHAR — Orissa High Court (2025-12-24)
UDAYA CHANDRA SAMAL v. UNION OF INDIA — Orissa High Court (2025-12-24)
RAMASANKAR SAHU v. THE PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL, CUTTACK — Orissa High Court (2025-12-19)
S.K. CHAND v. THE BRANCH MANAGER-CUM-AUTHORIZE OFFICER, BANK OF CANADA, KENDRAPADA BRANCH — Orissa High Court (2025-12-19)
ASHOK KUMAR PANIGRAHI v. CANARA BANK, CUTTACK — Orissa High Court (2025-12-19)
PRATAP BAG v. BRANCH MANAGER, BANK OF BARODA, KALAHANDI — Orissa High Court (2025-12-19)
KAMANIYA KISAN v. THE BRANCH MANAGER, STATE BANK OF INDIA, KALUNGA, ADB — Orissa High Court (2025-12-17)
RAJ KUMARI LAL v. LIC HOUSING FINANCE LIMITED, BBSR — Orissa High Court (2025-12-15)