LexS.K.SAHOO,. SANJAY KUMAR MISHRA
63 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 63 |
Disposal nature
| Disposed Off | 38 |
| Allowed | 9 |
| Dismissed | 6 |
| Converted | 4 |
| Withdrawn | 3 |
| Partly Allowed | 3 |
Recent judgments
- M/S BAPUJI GRAMYA SILPADYOG SAMITI, KHURDA v. CHANDAN MAHANTY, AO CHIEF MANAGER, ORISSA GRAMYA BANK — Orissa High Court (2025-10-17)
- UNION OF INDIA v. EAST COAST RAILWAY ENGINEERS ASSOCIATION — Orissa High Court (2025-03-27)
- BIRENDRA MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2025-03-27)
- KESHAB NAG v. STATE OF ODISHA — Orissa High Court (2025-03-27)
- RABINDRA BEHERA@ RABINDRA KUMAR BEHERA@HADIA v. STATE OF ODISHA — Orissa High Court (2025-03-27)
- ANMAT MAJHI v. STATE OF ODISHA — Orissa High Court (2025-03-27)
- BALMAT MAJHI v. STATE OF ODISHA — Orissa High Court (2025-03-27)
- ANMAT MAJHI v. STATE OF ODISHA — Orissa High Court (2025-03-27)
- M/S.RANJIT FLY ASH BRICKS,ANGUL v. UCO BANK, ANGUL BRANCH — Orissa High Court (2024-05-30)
- RENUBALA BALIAR SINGH v. STATE OF ODISHA — Orissa High Court (2024-05-30)