S.K.SAHOO,. MURAHARI SRI RAMAN

73 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• SHREE INFOTECH, GANDHI NAGAR, GANJAM v. THE STATE OF ODISHA — Orissa High Court (2025-07-03)
• SANTOSH KUMAR PARIDA v. UNION OF INDIA — Orissa High Court (2025-03-26)
• DIRECTOR, HORTICULTURE, ODISHA v. SUDHANSHU MOHAN MOHANTY — Orissa High Court (2025-03-26)
• BIJAY DAS v. STATE OF ODISHA — Orissa High Court (2025-03-26)
• PRAFULLA KUMAR ROUT v. CAPTAIN JAYADEV PATTNAIK — Orissa High Court (2025-03-26)
• MAMINI SAHOO v. STATE OF ODISHA — Orissa High Court (2025-03-26)
• MANORAMA GIRI v. STATE OF ODISHA — Orissa High Court (2025-03-26)
• BASANTI MANJARI NAIK v. GENERAL MANAGER, MCL, ANGUL — Orissa High Court (2025-03-26)
• NAIK BANDHU CHINDA v. STATE OF ODISHA — Orissa High Court (2025-03-26)
• KASHINATH MAHAPATRA v. STATE OF ODISHA — Orissa High Court (2025-03-26)