LexS.K.SAHOO,MISS SAVITRI RATHO
307 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 307 |
Disposal nature
| Disposed Off | 253 |
| Withdrawn | 34 |
| Dismissed | 13 |
| Allowed | 4 |
| Infructuous | 1 |
| Converted | 1 |
| Partly Allowed | 1 |
Recent judgments
- SUSANTA @ SUSIL v. STATE — Orissa High Court (2025-05-27)
- NILU@PRAMOD KU.SWAIN v. STATE OF ODISHA — Orissa High Court (2025-05-15)
- DAKTAR BHOI v. STATE — Orissa High Court (2025-04-08)
- NARENDRA KUMAR SAHU v. STATE OF ODISHA — Orissa High Court (2025-03-25)
- RANJAN MEGHLAL SAHOO v. STATE OF ODISHA — Orissa High Court (2025-03-25)
- SIBARAM PRADHAN v. STATE OF ODISHA — Orissa High Court (2025-03-25)
- RASMITA SAHOO v. STATE OF ODISHA — Orissa High Court (2025-03-25)
- ABHIMANYU PRADHAN v. STATE OF ODISHA — Orissa High Court (2025-03-25)
- GYANA RANJAN SAHOO v. STATE OF ODISHA — Orissa High Court (2025-03-25)
- ABHIRAM SAMAL v. BANDANA KHATUA , OAS I(JB) — Orissa High Court (2025-03-25)