LexS.K.SAHOO,KUMARI SANJU PANDA
522 recorded High Court judgment(s) · 2016–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 522 |
Disposal nature
| Disposed Off | 384 |
| Withdrawn | 62 |
| Dismissed | 42 |
| Infructuous | 12 |
| Dismissed For Default/Non-Prosecution | 7 |
| Dropped | 6 |
| Allowed | 4 |
| Not Pressed | 3 |
Recent judgments
- STATE v. PURNA CH.CHAND — Orissa High Court (2021-05-31)
- PREMANANDA JAL v. STATE OF ODISHA — Orissa High Court (2021-04-05)
- KUMUDINI SARANGI v. STATE OF ODISHA — Orissa High Court (2021-02-19)
- ANINDITA MOHANTY v. SENIOR REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD. — Orissa High Court (2020-04-29)
- DUSMANTA KU.BEHERA v. REGISTRAR,ORISSA HIGH COURT — Orissa High Court (2020-04-29)
- DR.KESHAB CH.PANDA v. SAMBALPUR UNIVERSITY — Orissa High Court (2020-04-29)
- JADUNATH SAHU v. STATE OF ORISSA — Orissa High Court (2020-04-29)
- SURESH CHANDRA MISHRA v. STATE OF ORISSA — Orissa High Court (2020-04-29)
- BIJAY KUMAR PRADHAN v. STATE OF ORISSA — Orissa High Court (2020-01-06)
- D.ITISHREE DORA v. STATE OF ODISHA — Orissa High Court (2020-01-06)