LexS.K.SAHOO
29,987 recorded High Court judgment(s) · 2014–2025
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 29987 |
Disposal nature
| Allowed | 16661 |
| Disposed Off | 8078 |
| Rejected | 2127 |
| Withdrawn | 1878 |
| Lok Adalat Disposal | 381 |
| Dismissed | 313 |
| Not Pressed | 183 |
| Dismissed For Default/Non-Prosecution | 138 |
Recent judgments
- SANATANA @ AYUSH GOUDA v. STATE OF ODISHA — Orissa High Court (2025-12-24)
- NANDA @ JAGAN BEHERA v. STATE OF ODISHA — Orissa High Court (2025-12-24)
- DHIRENDRA BISWAL v. STATE OF ODISHA — Orissa High Court (2025-12-24)
- A. ANKETESH @ AULA ANKETESH v. STATE OF ODISHA — Orissa High Court (2025-12-23)
- SUDAM SAHOO v. STATE OF ODISHA — Orissa High Court (2025-12-23)
- KAPILA SUNDARAY @ KAPILENDRA SUNDARAI v. STATE OF ODISHA — Orissa High Court (2025-12-23)
- RAJKISHORE SWAIN v. STATE OF ODISHA — Orissa High Court (2025-12-23)
- HARI @ SISHIRA BEHERA v. STATE OF ODISHA — Orissa High Court (2025-12-23)
- AJAY ROUT v. STATE OF ODISHA — Orissa High Court (2025-12-23)
- BARADA PRASANNA SAHOO @ LADU v. STATE OF ODISHA — Orissa High Court (2025-12-23)