LexS.K.SAHOO,. CHITTARANJAN DASH
1,630 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1630 |
Disposal nature
| Disposed Off | 1398 |
| Dismissed | 121 |
| Withdrawn | 56 |
| Allowed | 28 |
| Dropped | 13 |
| Partly Allowed | 6 |
| Abated | 3 |
| Dismissed For Default/Non-Prosecution | 2 |
Recent judgments
- RAMESH APAT v. STATE — Orissa High Court (2025-12-23)
- LAXMIDHAR SWAIN v. STATE — Orissa High Court (2025-12-23)
- KATHU KARUA v. STATE — Orissa High Court (2025-12-23)
- SANJU JENA v. STATE OF ODISHA — Orissa High Court (2025-12-22)
- BANK OF BARODA, BHUBANESWAR v. LEARNED CHIEF JUDICIAL MAGISTRATE-CUM-ASST. SESSIONS JUDGE, KHURDHA — Orissa High Court (2025-12-22)
- TATA CAPITAL HOUSING FINANCE LTD., MUMBAI v. DISTRICT MAGISTRATE AND COLLECTOR, CUTTACK — Orissa High Court (2025-12-22)
- NAKULA JENA v. STATE OF ODISHA — Orissa High Court (2025-12-22)
- TATA CAPITAL HOUSING FINANCE LTD., MUMBAI v. DISTRICT MAGISTRATE AND COLLECTOR, PURI — Orissa High Court (2025-12-22)
- PANU SWAIN v. STATE — Orissa High Court (2025-12-17)
- BARAJU MANIA@BEHERA v. STATE — Orissa High Court (2025-12-17)