S.K.SAHOO,. BIRAJA PRASANNA SATAPATHY

45 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• DHUSASAN RAUTRAY v. STATE OF ODISHA — Orissa High Court (2022-06-02)
• NUPADA DURGA PUJA COMMITTEE, NUAPADA v. STATE OF ODISHA — Orissa High Court (2022-06-02)
• M/S MAA TARINI FURNITURE WORKSHOP, BBSR v. AO., IDBI BANK LTD., BBSR — Orissa High Court (2022-06-02)
• GOUTAM PATRA v. STATE OF ODISHA — Orissa High Court (2022-06-02)
• NIRANJAN YADAV v. SBI., SAMBALPUR — Orissa High Court (2022-06-02)
• SUSAMA RANI GURU v. IDBI BANK LTD.,BBSR — Orissa High Court (2022-06-02)
• SUKADEV BADHAI v. STATE OF ODISHA — Orissa High Court (2022-06-02)
• SURENDRANATH MAHAPATRA v. JUGAL KISHOR SETHY — Orissa High Court (2022-06-02)
• KASINATH DHANWAR v. STATE OF ODISHA — Orissa High Court (2022-06-02)
• KUBER BHUTIA v. AO., UCO BANK, TALCHER — Orissa High Court (2022-06-02)