LexS.K. PANIGRAHI,KUMARI SANJU PANDA
1,719 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 1719 |
Disposal nature
| Disposed Off | 1332 |
| Dismissed | 218 |
| Withdrawn | 90 |
| Allowed | 25 |
| Dropped | 15 |
| Infructuous | 13 |
| Not Pressed | 12 |
| Converted | 12 |
Recent judgments
- SUN PHARMACEUTICAL INDUSTRIES LTD. v. STATE OF ORISSA — Orissa High Court (2021-06-11)
- NIRANJAN SAHOO v. STATE OF ODISHA — Orissa High Court (2021-06-11)
- BERHAMPUR UNIVERSITY v. RAJAT KU.PATTANAIK — Orissa High Court (2021-06-11)
- BERHAMPUR UNIVERSITY v. GANESH CH.BEHERA — Orissa High Court (2021-06-11)
- DR.SHAKTI PRASAD SAHOO v. STATE OF ODISHA — Orissa High Court (2021-04-30)
- NIRUPAMA MOHARANA v. STATE OF ORISSA — Orissa High Court (2021-04-30)
- SARASWATI NAYAK v. STATE OF ODISHA — Orissa High Court (2021-04-30)
- STATE OF ORISSA v. RANJAN NAYAK — Orissa High Court (2021-04-29)
- CHINMAYA TRIPATHY v. STATE and ORS. — Orissa High Court (2021-04-29)
- PRASANTA KU.RANA v. ARCHANA JENA — Orissa High Court (2021-04-29)