S.K. PANIGRAHI,. GOURISHANKAR SATAPATHY

109 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• DIBAKAR BADU v. ER.RATINDRA NARAYAN MALLIK,CHIEF ENGINEER, PUBLIC HEALTH (URBAN), ODISHA) — Orissa High Court (2026-03-26)
• PRASANNA KUMAR BISWAL v. STATE OF ODISHA — Orissa High Court (2026-03-26)
• NIRAKAR SABAT v. PRASANNA KUMAR BEHERA,REGISTRAR,CIVIL COURTS GAJAPATI — Orissa High Court (2026-03-26)
• ODISHA CONSTRUCTION CORP. LTD.,BBSR v. THE CHAIRMAN, DIRECTORATE OF INDUSTRIES-CUM-MSEFC INDUSTRIES, CUTTACK — Orissa High Court (2026-02-19)
• SUJATA PARIJA, ROURKELA v. ODISHA SMALL INDUSTRIES CORPORATION LTD.CUTTACK — Orissa High Court (2026-02-19)
• AMARESH DAS v. DEORANJAN KUMAR SINGH, I.A.S, — Orissa High Court (2026-02-19)
• STATE OF ODISHA v. BICHITRANANDA SAHOO — Orissa High Court (2026-02-19)
• M/S.BANSAL INFRAPROJECTS PVT LTD, BOLANGIR v. SANJAY SINGH, COMMNR. CUM SECY., WORKS DEPT., ODISHA — Orissa High Court (2026-02-19)
• SRIMANTA KUMAR PANDA v. STATE OF ODISHA — Orissa High Court (2026-02-19)
• PRAKASH CHANDRA ROUTRAY v. SAMBIT SAHOO, MINING OFFICER, CUTTACK — Orissa High Court (2026-02-19)