S.K. PANIGRAHI,. C.R.DASH

169 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• ATANU KUMAR PAUL v. STATE OF ODISHA — Orissa High Court (2021-11-26)
• PARITOSH SERVICES AGENCY v. STATE OF ODISHA — Orissa High Court (2021-11-26)
• UMAKANTA PRADHAN v. STATE and ORS. — Orissa High Court (2021-01-13)
• PRASANNA KU.BASANTAR v. STATE and ORS. — Orissa High Court (2021-01-13)
• JAGDISH BHOI v. STATE OF ODISHA — Orissa High Court (2021-01-13)
• GUNDICHA SAHU v. STATE and ORS. — Orissa High Court (2021-01-13)
• DEBENDRA KU.SAHU and O v. STATE and ORS. — Orissa High Court (2021-01-13)
• HRUSHIKESH SAHU v. STATE and ORS. — Orissa High Court (2021-01-13)
• ABHIMANYU GARNAIK v. STATE and ORS. — Orissa High Court (2021-01-13)
• KEDARA SAHU v. STATE and ORS. — Orissa High Court (2021-01-13)