LexS.K. PANIGRAHI
21,282 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 21282 |
Disposal nature
| Disposed Off | 19970 |
| Withdrawn | 669 |
| Dismissed | 306 |
| Lok Adalat Disposal | 173 |
| Not Pressed | 36 |
| (unspecified) | 35 |
| Allowed | 28 |
| Converted | 24 |
Recent judgments
- RAJA KUMBHAR v. STATE OF ODISHA — Orissa High Court (2026-05-26)
- NABA KUMAR THANAPATI v. STATE OF ODISHA — Orissa High Court (2026-05-26)
- RANJIT MISHRA v. STATE OF ODISHA — Orissa High Court (2026-05-26)
- AMARESH CHANDRA DAS v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- RAVI KUMAR v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- PRATAP KESHARI MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- BATAKRUSHNA DEHURY v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- MANOJ KUMAR RAUTARAY v. PRASANNA KUMAR SAHOO — Orissa High Court (2026-05-22)
- KAILASH SIAL @ KAILASH CHANDRA SIAL v. STATE OF ODISHA — Orissa High Court (2026-05-22)
- BIROJ @ BIRU LAMA v. STATE OF ODISHA — Orissa High Court (2026-05-22)