LexS.K.MISHRA
11,434 recorded High Court judgment(s) · 2010–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 11434 |
Disposal nature
| Disposed Off | 5787 |
| Allowed | 4565 |
| Rejected | 419 |
| Dismissed | 305 |
| Withdrawn | 272 |
| Lok Adalat Disposal | 57 |
| Not Pressed | 21 |
| Dismissed For Default/Non-Prosecution | 2 |
Recent judgments
- BALA BHAL v. STATE OF ODISHA — Orissa High Court (2021-10-04)
- PRADIP KUMAR MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2021-10-04)
- LALITENDU BIDYADHAR MOHAPATRA v. JAYANTA KU.PATNAIK — Orissa High Court (2021-10-04)
- BABUL BAL v. STATE OF ODISHA — Orissa High Court (2021-09-29)
- PRAMOD KUMAR DHAL v. STATE OF ODISHA — Orissa High Court (2021-09-29)
- RABINDRA MOHANTY @ GHANDA v. STATE OF ODISHA — Orissa High Court (2021-09-29)
- BICHITRANANDA BILAS @ BISHI v. STATE OF ODISHA — Orissa High Court (2021-09-29)
- MANAS RANJAN MOHAPATRA @ PAPUNA v. STATE OF ODISHA — Orissa High Court (2021-09-29)
- ORIENTAL INSURANCE CO.LTD.,SAMBAL PUR v. BUDHU KISAN — Orissa High Court (2021-09-19)
- ORIENTAL INSURANCE CO. LTD. v. RABINDRA KUMAR ROUT — Orissa High Court (2021-09-19)