LexS.K.MEDHI
152 recorded High Court judgment(s) · 2020–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 152 |
Disposal nature
| Disposed Of | 67 |
| Allowed | 40 |
| Rejected | 15 |
| Dismissed | 13 |
| Dismissed On withdrawal no order for such liberty | 7 |
| Dismissed on withdrawal with liberty to approach again | 5 |
| Closed | 4 |
| Dismissed As infractuous | 1 |
Recent judgments
- Sorag Tayang and 3 Ors. v. The State of AP and 4 Others — Gauhati High Court (2023-05-17)
- Mudang Yabyang v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2023-05-17)
- Anjoy Ama and 3 Ors. v. THE STATE OF AP and 4 Ors. — Gauhati High Court (2023-05-17)
- Anthony Pertin and 8 Ors. v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2023-05-16)
- Empalo Mena v. THE STATE OF AP and 4 Ors. — Gauhati High Court (2023-05-16)
- Suraj Gurung v. THE STATE OF AP and Anr. — Gauhati High Court (2023-05-16)
- M/s Pasighat Smart City Development Corporation v. M/s Oishy Enterprise and 2 Ors — Gauhati High Court (2023-05-16)
- Jummi Basar v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2023-05-15)
- Tabit Tasung and 2 Ors. v. THE STATE OF AP and 2 Ors. — Gauhati High Court (2023-05-15)
- Ogom Perme and 4 Ors v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2023-05-15)