S.K.KRISHNAN (RETD)

55 recorded High Court judgment(s) · 2015–2025

Courts

Disposal nature

Recent judgments

• K.C. AANDAMUTHU v. P. RAJENDRAN — Madras High Court (2025-12-13)
• SUBRAMANI RAVI @ RAVI v. M/S.KANCHAN JEWELLER — Madras High Court (2025-03-08)
• K.RAJENDIRAN v. S.MUTHUSAMY — Madras High Court (2024-12-14)
• S.DEIVASIGAMANI (DIED) v. G.DILLI BABU — Madras High Court (2022-12-22)
• THE BRANCH MANAGER v. S.CHANDIRA — Madras High Court (2022-11-17)
• THE RELIANCE GENERAL INSURANCE COMPANY v. G. RAJESWARI — Madras High Court (2022-11-17)
• The Manager v. S.Muthu — Madras High Court (2022-09-12)
• THE MANAGER v. RAJESHKUMAR — Madras High Court (2022-09-09)
• S.K.MANOHARAN v. JAYARAMA CHETTY(DIED) — Madras High Court (2022-08-02)
• Housing Development Finance Corporation Ltd, Rep by its Manager Legal, v. Vivekanandan — Madras High Court (2022-08-02)