S.K.KESHOTE

3,788 recorded High Court judgment(s) · 1994–2001

Courts

Gujarat High Court

3788

39-RULE DISCHARGED/DISMISSED @ FH	1410
38-RULE ABSOLUTE/ALLOWED @ FH	914
46-ANY OTHER MODE @ FH	522
26-DISMISSED @ ADM.STAGE	396
42-RULE DISCHARGED @ FH	378
35-ANY OTHER MODE @ ADM.STAGE	83
44-PARTLY ALLOWED @ FH	36
43-DISMISSED FOR DEFAULT @ FH	18

VINODRAY PRAGJIBHAI REVESHIA v. STATE OF GUJARAT — Gujarat High Court (2001-05-22)
PRITIBEN D/O NAVINCHANDRA BHAVSAR v. ASHESH AMRATLAL BHAVSAR — Gujarat High Court (2001-05-22)
CHHANAJI MALAJI v. STATE OF GUJARAT — Gujarat High Court (2001-05-04)
DILIPBHAI KESHAVBHAI PATEL v. COMMISSIONER OF POLICE — Gujarat High Court (2001-05-04)
FAHTEMABEN ISABHAI SURA v. STATE OF GUJARAT — Gujarat High Court (2001-05-03)
JAGDISHCHANDRA CHAMPAKLAL JAISWAL v. STATE OF GUJARAT — Gujarat High Court (2001-05-03)
HARSUKHLAL MULJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2001-05-03)
CHAMPABEN HARIBHAI BARAIYA THRO' WIFE HARIBHAI LAXMANBHAI v. DISTRICT MAGISTRATE — Gujarat High Court (2001-05-02)
EKECTREX (INDIA) LTD., v. STATE OF GUJARAT — Gujarat High Court (2001-05-02)
SURENDRASINGH CHEDASINGH v. STATE OF GUJARAT — Gujarat High Court (2001-05-01)