S.J. VAZIFDAR,. TEJINDER SINGH DHINDSA

34 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• SANJEEV DHAWAN AND ORS v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS — Punjab & Haryana High Court (2018-01-19)
• DISTRICT TOWN PLANNER JHAJJAR v. VIVEK GAUR AND ANR — Punjab & Haryana High Court (2017-07-21)
• LAXMI DEVI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-11-19)
• SADHU SINGH & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2015-10-15)
• YOGESH GARG v. STATE OF HARYANA ADN ORS — Punjab & Haryana High Court (2015-10-01)
• KHEM CHAND & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-10-01)
• RAM SHOBHIT MAHATO & ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-10-01)
• SUNIL KUMAR & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-10-01)
• RAM DITTA AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-10-01)
• JOGINDER SINGH v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2015-10-01)