S.J. VAZIFDAR,. S. NARANG

31 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• PAWAN v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2015-11-04)
• SONU @ SURENDER v. STATE OF HARYANA — Punjab & Haryana High Court (2015-08-04)
• SANTOSH DEVI v. SITA RAM AND ANR. — Punjab & Haryana High Court (2015-07-31)
• VERSHA v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2015-07-22)
• SUKHDEV SINGH @ SONU v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-07-20)
• KISHAN SINGH AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-07-20)
• KAVITA v. JITENDER AND ANR — Punjab & Haryana High Court (2015-07-14)
• HARGURPREET SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-07-14)
• SUNITA v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2015-07-10)
• BALJINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-07-09)