S.J. VAZIFDAR,. RITU BAHRI

119 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• ATTAR SINGH & ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2018-02-03)
• NARENDER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2017-12-22)
• PAWAN KUMAR & ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2017-12-22)
• KHARAK SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-12-21)
• ROSHNI DEVI v. PARBHAT KUMAR AND ANR — Punjab & Haryana High Court (2017-12-18)
• SURINDER PATEL v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-12-14)
• PARVEEN KUMAR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2017-12-14)
• BALDEV SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-12-13)
• SHASHI BALA v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2017-12-13)
• BALJIT KAUR v. JASBIR SINGH @ JASSI AND ANR — Punjab & Haryana High Court (2017-12-13)