S.J. VAZIFDAR,. RAJIV NARAIN RAINA

80 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• RAVDEEP KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-12-07)
• RANDEEP SINGH @ KALA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-12-06)
• NIHAL SINGH v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND OTHERS — Punjab & Haryana High Court (2016-11-18)
• NIHAL SINGH v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND OTHERS — Punjab & Haryana High Court (2016-11-18)
• ANIL KHURANA AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-11-16)
• SUKHDEV RAM v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-11-15)
• MAHFUJ v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-11-11)
• ROBIN MASIH v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2016-11-11)
• SUBHASH CHANDER v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2016-10-27)
• ANOOP KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-10-27)