LexS.J. VAZIFDAR, M.S. SANKLECHA
210 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 210 |
Disposal nature
| DISPOSED OFF | 164 |
| DISMISSED | 25 |
| ABSOLUTE | 8 |
| (unspecified) | 4 |
| Disposed Off | 4 |
| Rule Made Absolute | 1 |
| Admitted and Disposed Off | 1 |
| Dismissed | 1 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX -11, MUMBAI v. M/S SRI. ADHIKARI BROS, — Bombay High Court (2013-05-07)
- SISTA'S PVT. LTD. v. COMMISSIONER OF INCOME TAX -2 — Bombay High Court (2013-02-14)
- PRUDENTIAL PROCESS MANAGEMENT SERIES INDIA PRIVATE LIMITED v. THE UNION OF INDIA, THROUGH MINISTRY OF FINANCE, DEPT OF REVENUE AND ORS — Bombay High Court (2012-11-29)
- THE COMMISSIONER OF INCOME TAX-12 v. M. VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE — Bombay High Court (2012-10-25)
- M.VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE v. THE I-TAX TRIBUNAL,MUMBAI and ORS. — Bombay High Court (2012-10-25)
- THE COMMISSIONER OF INCOME TAX-12 v. M.VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE — Bombay High Court (2012-10-25)
- M. VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE v. ASST. COMMISSIONER OF INCOME TAX AND ORS. — Bombay High Court (2012-10-25)
- SHRI ARUNKUMAR SOHANLAL GUPTA v. DY.COMMISSIONER OF I-TAX, and ORS. — Bombay High Court (2012-09-18)
- SOHANLAL GUPTA HUF v. DY.COMMISSIONER OF I-TAX and ORS. — Bombay High Court (2012-09-18)
- DR.SOHANLAL R.GUPTA v. DY.COMMISSIONER OF I-TAX, and ORS. — Bombay High Court (2012-09-18)