S.J. VAZIFDAR,LOK ADALAT BENCH - 1

68 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• SANTOSH DEVI v. RAVI KUMAR AND ANR. — Punjab & Haryana High Court (2018-10-12)
• PURAN @ PURAN CHAND AND ORS. v. STATE OF HARYANA — Punjab & Haryana High Court (2017-07-21)
• SUMIT KUMAR @ BHOLU v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-30)
• HIRA SINGH v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2017-05-26)
• KAMLA v. UT OF CHANDIGARH & ORS — Punjab & Haryana High Court (2017-05-26)
• SHOKAT ALI v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-26)
• HARINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-05-25)
• MUNISH KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-24)
• SUBHASH v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-22)
• BHAWANI SINGH & ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2017-05-19)