S.J. VAZIFDAR,. HARINDER SINGH SIDHU

80 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• DAYAL SINGH CHARITABLE TRUST REGD. v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2018-02-23)
• BHUPINDER KAUR v. U T CHANDIGARH AND ORS — Punjab & Haryana High Court (2017-12-21)
• PUNJAB MARRIAGE PALACE AND RESORTS ASSOCIATION v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-12-18)
• ROHIT BHALLA AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2017-12-18)
• ERA-ADEL LOW RISE FLAT BUYERS WELFARE ASSOCIATION FARIDABAD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-12-05)
• GURMEET GHAI AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-12-05)
• M/S RAJINDER PARSHAD PREM CHAND v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2017-11-30)
• M/S KHEM CHAND RAJAN KUMAR v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2017-11-30)
• M/S RAM AVTAR SINGH KAMAL SINGH v. STATE OF HARYANA ETC — Punjab & Haryana High Court (2017-11-30)
• ANITA SINGHAL v. HARYANA URBAN DEVELOPMENT AUTHORITY & ORS — Punjab & Haryana High Court (2017-11-29)