S.J. VAZIFDAR,. GIRISH AGNIHOTRI

47 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. VIDYA SAGAR S/O KASTURI LAL R/O 101-D, KITCHLU NAGAR, LUDHIANA — Punjab & Haryana High Court (2016-03-21)
• AMRIK SINGH v. RISHI PAL ETC — Punjab & Haryana High Court (2016-01-25)
• PALWINDER SINGH @ BILLA AND ANOTHER v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-04-10)
• MANMOHAN SINGH AND ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-02-26)
• LALLU @ LAL MOHAN v. STATE OF HARYANA — Punjab & Haryana High Court (2015-02-24)
• BAHADUR SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-02-24)
• PURAN SINGH AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-02-23)
• PARDEEP @ MONU v. STATE OF HARYANA — Punjab & Haryana High Court (2015-02-20)
• PARDHAN SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2015-02-20)
• SHASHI BALA v. RISHI RAJ GANGOTRA AND ORS — Punjab & Haryana High Court (2015-02-20)