S.J. VAZIFDAR, DAYA CHAUDHARY

177 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• WAZIR v. STATE OF HARYANA — Punjab & Haryana High Court (2016-12-12)
• RAJU v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-12-08)
• JAGAN AND ANR. v. STATE OF HARYANA — Punjab & Haryana High Court (2016-11-29)
• PAVITTAR SINGH @ GURVINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-11-18)
• SATPAL @ SATTA v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-11-17)
• GURMIT SINGH AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-11-09)
• KAMALJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-10-27)
• KAMLA DEVI ALIAS KALAN v. STATE OF HARYANA — Punjab & Haryana High Court (2016-10-25)
• GURPREET SINGH @ GOPI v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-10-17)
• EMEKA UGO @ GODS POWER OSADEME & ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-10-04)