LexS.J. VAZIFDAR
13,025 recorded High Court judgment(s) · 2001–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 13025 |
Disposal nature
| DISPOSED OFF | 7710 |
| Disposed Off | 1011 |
| Dismissed | 757 |
| WITHDRAWN | 651 |
| DISMISSED | 566 |
| ABSOLUTE | 509 |
| (unspecified) | 302 |
| SCHEME SANCTIONED - COMPANY | 273 |
Recent judgments
- SHRI PUNJABHAI MAGANLAL PATEL v. ABDULAZIZ GULAMHUSEIN MHWALA andORS — Bombay High Court (2015-03-24)
- M/S. P.K. HOSPITALITY SERVICES PVT.LTD. v. 1. MUMBAI INTERNATIONAL AIRPORT PVT. LTD AND ANOTHER. — Bombay High Court (2014-03-05)
- ANNA BHAVANT AMBHANG v. SHAKUNTALA ANNA ABHANG AND ORS. — Bombay High Court (2014-03-05)
- B SURESH VASUDEV BALIGA JEWELLERS AND ANR v. SHAILESH A. JAIN — Bombay High Court (2013-03-04)
- B SURESH VASUDEV BALIGA JEWELLERS AND ANR v. SHAILESH A. JAIN — Bombay High Court (2013-03-04)
- RUSHANG SAMIR SHAH AND 4 ORS. v. NARENDRA V. MEWAWALLA AND 3 ORS. — Bombay High Court (2013-02-15)
- NUOVI PHARMACEUTICALS v. SIRAMAX CHEMICALS PVT. LTD. — Bombay High Court (2012-09-10)
- AMBRIDGE INC v. BAUN FOUNDATION TRUST AND 4 ORS. — Bombay High Court (2012-09-05)
- M/S. EXPERT AUTOMATION AND ANR v. VIJAY ANANT DABADE — Bombay High Court (2012-08-03)
- SHRI ANANDA BALU BEDAGE AND ORS v. NANDKUMAR VYANKATESH KULKARNI AND ORS — Bombay High Court (2012-08-03)