S.J. VAZIFDAR,. AVNEESH JHINGAN

101 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• RUPINDER KAUR v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2018-05-04)
• MANDEEP SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2018-05-01)
• LAKHWINDER SINGH @LAKHA v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2018-04-17)
• MUNISH GARG v. AMARJEET NAIN — Punjab & Haryana High Court (2018-04-16)
• HARBANS SINGH ALIAS BHOLA v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2018-04-05)
• COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, FARIDABAD-I, NEW CGO COMPLEX, NH-IV, FARID v. M/S DPI COMPONENTS PVT. LTD. — Punjab & Haryana High Court (2018-04-03)
• LALITA v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2018-03-27)
• ANIL KUMAR MAGGU v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-03-26)
• ROHTASH KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2018-03-26)
• SUMITRA DEVI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-03-23)