S.J. VAZIFDAR,. ARUN PALLI

50 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• M/S AURORA ELECTRONIC & ORS v. THE BANK OF INDIA & ANR — Punjab & Haryana High Court (2017-12-22)
• ARYA BHATT CO-OP. GROUP HOUSING SOCIETY LTD v. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEV. CORP. LTD & ORS — Punjab & Haryana High Court (2017-03-10)
• SUBHASH @ BHASHA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-07-04)
• GURJIT SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-06-02)
• RAM SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-06-02)
• DURGA DEVI v. U T CHANDIGARH & OTHERS — Punjab & Haryana High Court (2016-05-26)
• RAMANAND VERMA v. U T CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2016-05-26)
• JAGTAR SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-05-23)
• SURJIT KAUR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-05-23)
• AMNS COOPERATIVE GROUP HOUSING SOCIETY LTD. (REGD.) v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-05-17)