S.J. VAZIFDAR,. ANUPINDER SINGH GREWAL

87 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• THE PR. COMMISSIONER OF INCOME TAX, PATIALA v. STATE BANK OF PATIALA — Punjab & Haryana High Court (2017-05-22)
• M/S S.P.R.BUILDTECH LTD, FARIDABAD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-05-22)
• THE PR. COMMISSIONER OF INCOME TAX, PATIALA v. STATE BANK OF PATIALA — Punjab & Haryana High Court (2017-05-22)
• M/S S.P.R. BUILDTECH LTD. FARIDABD v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-05-22)
• SURINDER KUMAR AND ORS. v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-05-19)
• VIVEK MALHOTRA AND ANOTHER v. DIRECTOR GENERAL TOWN AND COUNTRY PLANNING, HARYANA, CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2017-05-18)
• COMMISSIONER OF CENTRALO EXCISE v. M/S PRS ROLLING MILLS P LTD — Punjab & Haryana High Court (2017-05-17)
• MORINDA CO-OPERATIVE SUGAR MILL LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-05-15)
• THE MORINDA COOPERATIVE SUGAR MILL LTD MORINDA v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-05-15)
• M/S HUGHES AND HUGHES CHEM LIMITED v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2017-05-11)