S.J. VAZIFDAR

3,945 recorded High Court judgment(s) · 2013–2023

Courts

Disposal nature

Recent judgments

• SURINDER KAUR AND ANR. v. HAMESH SINGH AND ANR. — Punjab & Haryana High Court (2023-09-09)
• SALWANT SINGH v. JAGIR SINGH AND ANOTHER — Punjab & Haryana High Court (2023-08-24)
• MAHABIR AND ANR v. VIJAY KUMAR AND ANR — Punjab & Haryana High Court (2023-01-16)
• JANG BAHADUR AND ANR v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2018-11-30)
• SUNIL KAPOOR v. RAJAN THAKUR — Punjab & Haryana High Court (2018-11-30)
• RAJWANT SINGH v. STATE OF HRY — Punjab & Haryana High Court (2018-11-29)
• JASWANT RAI ETC. v. STATE OF PB. — Punjab & Haryana High Court (2018-11-14)
• HAWA SINGH v. BLOCK DEVELOPMENT AND PANCHAYAT OFFICER MEHAM AND ANR — Punjab & Haryana High Court (2018-10-09)
• RAJ KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2018-10-03)
• NITIN JAIN v. STATE OF PB. — Punjab & Haryana High Court (2018-09-26)