S. J. VAZIFDAR

161 recorded High Court judgment(s) · 2003–2012

Courts

Bombay High Court

161

Disposed of	107
Petition made absolute	12
Dispossed Off/Dismiss for Default	12
Allowed	10
Dismissed	6
Rule made absolute	6
Dismissed/Rule Discharged	4
Withdrawn	4

MR. GAFFAR BILAL MEENA v. M/S. ITAL CONSTRUCTION REPRESENTED BY PROPRIETOR SHRI ISHANT FURTADO AND 3 ORS., — Bombay High Court (2012-11-02)
SHRI ANDRE PO, CANACONA GOA. v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2012-11-02)
DR. SYDNEY MORAES AND 3 ORS. v. MR. INESIO ALMEIDA COUTINHO AND 2 ORS., — Bombay High Court (2012-11-02)
THE DY.COLLECTOR AND S.D.O. AND LAND ACQUISITION OFFICER AND ANR., v. SMT. OLIVIA D'SOUZA,CURCA,TISWADI GOA. — Bombay High Court (2012-11-02)
SHRI PANDHARINATH V. BORKAR AND 3 ORS., v. SHRI GAJANAN USKAIKAR AND ANR., — Bombay High Court (2012-10-25)
SHRI MONO MOHANDAS NAIK, BENAULIM, SALCETE GOA. v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2012-10-25)
M/S. ANJUNA HOTELS PVT LTD THROUGH MANAGING DIRECTOR TEODORIO NUNES AND 4 ORS., v. COMMUNIDADE OF ANJUNA THROUGH ATTORNEY — Bombay High Court (2010-04-30)
IGNATIUS TONY PEREIRA v. MR. PIFRAN SANJIVAN FERNANDES — Bombay High Court (2010-04-23)
MORGAN VENTURES LIMITED v. M/S. BLUE COAST HOTELS AND RESORTS LIMITED AND 2 ORS., — Bombay High Court (2010-04-23)
FERROMAR SHIPPING PRIVATE LIMITED v. . — Bombay High Court (2010-04-16)