LexS.J. KATHAWALLA, VINAY JOSHI
89 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 89 |
Disposal nature
| Disposed Off | 79 |
| DISPOSED OFF | 4 |
| WITHDRAWN | 3 |
| Disposed off as Withdrawn | 1 |
| INFRUCTIOUS | 1 |
| Allowed | 1 |
Recent judgments
- SHRI. MADHUKAR MARUTI MANERA AND ORS. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2021-03-11)
- DASHRATH GOVIND TANKHI v. STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2021-03-11)
- SOU. SUREKHA MAHESH CHAVAN v. DISTRICT CASTE SCRUTINY COMMITTEE KOLHAPUR ADN ORS — Bombay High Court (2021-03-10)
- PRADEEP SHANKAR JOSHI, v. SLUM REHABILITATION AUTHORITY, PUNE AND ORS — Bombay High Court (2021-03-10)
- ATMARAM DNYANESHWAR FOKANE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-03-10)
- SOU. SUREKHA MAHESH CHAVAN v. DISTRICT CASTE SCRUTINY COMMITTEE KOLHAPUR ADN ORS — Bombay High Court (2021-03-10)
- TUKARAM TATOBA SHIRULKAR @ JADHAV DECEASED VILAS T. SHIRULKAR DECEASED THROUGH LHRS SANDEEP VILAS v. SPECIAL LAND ACQUISITION OFFICER SANGLI AND ORS — Bombay High Court (2021-03-09)
- KANTILAL DHARSHI SHAH v. JAYESH JAYANT SHAH — Bombay High Court (2021-03-09)
- BHAUSAHEB SHANKAR RASAL v. STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION AND ANR — Bombay High Court (2021-03-09)
- SHIVAJI BABURAO SHIRULKAR @ JADHAV AND ORS v. SPECIAL LAND ACQUISITION OFFICER SANGLI AND ORS — Bombay High Court (2021-03-09)